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State of Mizoram - Section

Section 28 in Mizoram Police Act, 2011

28. Administration, Training, etc of Armed Police Battalions set up.

- The Armed Police Battalions set-up of the state shall be headed by an officer of or above the rank of Deputy Inspector General, depending on the number of Battalions in the state, who shall be responsible for the administration, training, operational preparedness and welfare of personnel of all the armed police units in the state, under the overall guidance and supervision of the Director General.Chapter - IV Superintendence and Administration of Police