Punjab-Haryana High Court
Ludhiana Engineering And Industrial ... vs State Of Punjab And Others on 26 July, 2013
HIGH COURT OF PUNJAB AND HARYANA
CHANDIGARH.
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CWP NO. 4230 OF 1995.
DATE OF DECISION: 26.07.2013.
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Ludhiana Engineering and Industrial Workers Union
Versus
State of Punjab and others.
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CORAM: HON'BLE MR. JUSTICE DR. BHARAT BHUSHAN
PARSOON
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Present: Shri Sudhir Mittal, Advocate, for the petitioner.
Shri Yatinder Sharma,Addl: A.G.Punjab.
None for respondent No.3.
DR.BHARAT BHUSHAN PARSOON, J (ORAL)
Counsel for the petitioner states that this writ petition be dismissed as having become infructuous.
Ordered accordingly.
July 26, 2013 (Dr. Bharat Bhushan Parsoon) malik Judge