Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 442] [Entire Act] State of Jharkhand - Subsection Section 442(9) in Jharkhand Municipal Act, 2011 (9)No court shall have jurisdiction in any matter for which provision is made in this chapter for appeal to the Tribunal.General Powers
