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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(7) in Bihar Urban Local Body (Community Participation) Rules, 2013

(7)Perusal of Bills. - (i) For every expenditure, the members of the Ward Committee shall make requisition for the required amount from the Chairperson and will present bills for the expenditure incurred.
(ii)The Chairperson shall make available the sum so requisitioned having regard to the budgetary allocation.