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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 78(3) in Arunachal Pradesh Municipal Election Rules, 2011

(3)A petition pending at or preferred after the commencement of there rules against an order made before such a commencement shall be considered and order thereon shall be passed in accordance with these rules.