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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(1)(a) in The Maharashtra District Planning Committee (Election) Rules, 1999

(a)such persons (to be known as counting supervisors and [counting assistant] [These words were substituted for the words 'counting agents' by G. N. of 5.5.2000.] as he may appoint to assist him in the counting;