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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Rajasthan - Subsection

Section 93(i) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(i)an order imposing or enhancing a penalty shall not be passed unless the person concerned has been given an opportunities of making any representation which he may wish to make against such enhanced penalty.