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State of Tamilnadu - Section

Section 7 in Laws of the Bharathidasan University

7. The Vice-Chancellor may visit or cause an inspection and ask for a report-

(i)on the general condition and teaching equipment of any institution or college maintained or recognised by or affiliated to the University or any hostel;
(ii)for the purpose of according to it recognition; and
(iii)for negotiating the terms and conditions for the taking over of any institution by the University.