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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

NCT Delhi - Subsection

Section 173(1)(b) in The New Delhi Municipal Council Act, 1994

(b)any chemical, refuse or waste steam, or any liquid of a temperature higher than forty-five degrees centigrade, being refuse or steam which, or a liquid which when so heated, is, either alone or in combination with the contents of the drain, dangerous, or the cause of a nuisance, or prejudicial to health; or