Section 6(2)(d) in The M.P. Shops and Establishments Act, 1958

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State of Madhya Pradesh - Subsection

Section 6(2)(d) in The M.P. Shops and Establishments Act, 1958

(d)the category of the establishment, i.e., whether it is a shop, commercial establishment, residential hotel, restaurant, eating-house, theatre or other place of public amusement or entertainment; and

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State of Madhya Pradesh - Subsection

Section 6(2)(d) in The M.P. Shops and Establishments Act, 1958