Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63C(2)] [Section 63C] [Entire Act] State of West Bengal - Subsection Section 63C(2)(a) in The West Bengal Factories Rules, 1958 (a)a senior executive, who by his technical qualification and position in the organisation can contribute effectively to the functioning of the Committee, shall be the Chairman;