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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(3)Based on the mode of authentication request, the CIDR shall validate the input parameters against the datastored therein and return a digitally signed Yes or No authentication response, or a digitally signed e-KYCauthentication response with encrypted e-KYC data, as the case may be, along with other technical detailsrelated to the authentication transaction.