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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2)(e) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(e)Arranging marriage of a female who is unmarried, widow or divorced with a suitable person.