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State of Assam - Section

Section 150 in Assam Excise Rules, 1945

150. Rules applicable to import, export and transport.

- The import, export, transport and storage respectively, of ganja, bhang or sidhi and charas shall be subject to the following rules, in addition to the restrictions imposed by Sections 10, 11 and 13 and any prohibition made under Section 12 of the Act.Ganja