Section 25 in The Mineral Conservation And Development Rules, 1988
25. Intimation of reopening of a mine.
- The owner, agent, mining engineer or manager of every mine shall send to the Controller General, Controller of Mines and the Regional Controller an intimation in [Form C] [ Substituted by G.S.R. 580(E), dated 4.8.1995.] of reopening of a mine after temporary discontinuance, so as to reach them within fifteen days from the date of such reopening.
