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Supreme Court - Daily Orders

Dr. Janet Jeyapaul vs Srm University on 15 May, 2015

Bench: Vikramajit Sen, Abhay Manohar Sapre

     ITEM NO.65                          COURT NO.11                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   11208/2015

     (Arising out of impugned final judgment and order dated 04/07/2013
     in WA No. 932/2013 passed by the High Court of Madras)

     DR. JANET             JEYAPAUL                                  Petitioner(s)

                                                 VERSUS

     SRM UNIVERSITY AND ANR.                                         Respondent(s)

     (with appln. (s) for permission to appear and argue in person and
     interim relief and office report)

     Date : 15/05/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                 Petitioner-in-person

     For Respondent(s)                Mr. Sanjay R. Hegde, Sr.Adv.
                                      Mr. Anil Kumar Mishra-I,Adv.
                                      Mr.S. Nithin, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Final opportunity is granted to file Counter Affidavit within six weeks.

Rejoinder, if any, be filed within two weeks thereafter. Let the matter be listed on 13th July, 2015.



     (USHA BHARDWAJ)                                           (SAROJ SAINI)
        AR-CUM-PS                                               COURT MASTER




Signature Not Verified

Digitally signed by
Usha Rani Bhardwaj
Date: 2015.05.16
10:57:16 IST
Reason: