Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Haryana - Subsection Section 28(2)(xx) in The Punjab Stamp Rules, 1934 (xx)The remuneration to the vendor shall be in the form of discount allowed from time to time under the orders of the local Government.