Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(1) in Kerala Agricultural University Act, 1971 (1)[An elected or nominated member] of the Executive Committee shall cease to hold office on the day immediately preceding the date of reconstitution of the General Council which elected him.
