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Bengal Presidency - Section

Section 1007 in Police Regulations, Bengal , 1943

1007. Defective cartridges. [§ 12, Act V, 1861].

- Reports of casualties in small arms ammunition, together with defective cartridges, shall be forwarded to the Fort William Arsenal with a report in I. A. F. - 01453 (vide, letter No. 02-77, dated the 151th August, 1925, from the Ordnance Officer-in-charge, Fort William Depot).