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Rajasthan High Court - Jodhpur

Shree Bherav Amla Food Processors vs The Commissioner Of Central Excise And ... on 6 March, 2019

Bench: Sangeet Lodha, Dinesh Mehta

                                        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                         JODHPUR
                                               D.B. Central/excise Appeal No. 109/2018

                                   Shree Bherav Amla Food Processors
                                                                                         ----Appellant
                                                               Versus
                                   The Commissioner Of Central Excise And Service Tax, Udaipur
                                                                                    ----Respondent
                                                             Connected With
                                              1. D.B. Central/excise Appeal No. 101/2018
                                              2. D.B. Central/excise Appeal No. 103/2018
                                              3. D.B. Central/excise Appeal No. 104/2018
                                              4. D.B. Central/excise Appeal No. 105/2018
                                              5. D.B. Central/excise Appeal No. 108/2018
                                              6. D.B. Central/excise Appeal No. 110/2018
                                              7. D.B. Central/excise Appeal No. 111/2018
                                              8. D.B. Central/excise Appeal No. 112/2018
                                              9. D.B. Central/excise Appeal No. 113/2018
                                             10. D.B. Central/excise Appeal No. 114/2018
                                             11. D.B. Central/excise Appeal No. 115/2018


                                   For Appellant(s)      :    Mr. Vikas Balia
                                                              Mr. Jagat Tatia
                                   For Respondent(s)     :    Mr. Rajvendra Saraswat



                                             HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 06/03/2019 List these matters on 14.03.2019, as prayed. (DINESH MEHTA),J (SANGEET LODHA),J 35-46-Anurag/-

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