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State of Tamilnadu - Section

Section 29 in Tamil Nadu Educational Inspection Code

29. Attendance at office.

- All inspecting officers should attend office regularly from [10.30 a.m. to 5.30 p.m.] [Now, the office hours is from 10.00 a.m. to 5.45 p.m.] on all working days when they are at their headquarters and not engaged in inspection work or on outside duties in their official capacity. The office hours shall be the same as for all Government offices. Any change in the office hours which may be found necessary in the hot weather should be given effect to only with the prior approval of the competent authority and should be duly notified in the Tamil Nadu Gazette.