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State of Chattisgarh - Section

Section 32 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

32. Minimum standards of Paramedical Education.

- The Council may prescribe the minimum standards of paramedical education required for granting recognized paramedical qualifications (other than postgraduate paramedical qualification) by University or Paramedical Institutions in India.