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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3) in Bihar Documents Writers' Licensing Rules, 1968

(3)The licensing authority will also conduct an apprentice licensing test, at such time and in such manner, as he may determine from time to time, which shall be duly notified by him. The test shall relate to the transcription of documents.