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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(28) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(28)Transfer. - Means the movement of an employee from one headquarter station, in which he is employed, to another such station to take up the duties of a new post as a result of change in his Headquarters.