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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(c) in The Government Of Union Territories Act, 1963

(c)"latest census figures" mean the census figures in [the Union territory] [Substituted by Act 18 of 1987, Section 65, for "a Union territory" (w.e.f. 30-5-1987)] ascertained at the latest census of which the finally published figures are available;