Supreme Court - Daily Orders
Dev Karan Mahala vs Union Of India on 15 September, 2022
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
SLP(C) No(s). 11997/2019 etc.
ITEM NO.31 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11997/2019
(Arising out of impugned final judgment and order dated 10-05-2018
in DBCWP No. 18488/2016 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
DEV KARAN MAHALA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
SLP(C) No. 26561/2019 (IV-B)
SLP(C) No. 14072/2022 (XI)
(IA No. 100569/2022 - EXEMPTION FROM FILING O.T.)
Date : 15-09-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Parties Ms. Madhvi G. Divan, ASG
Mr. Santosh Kumar, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Abdul Azeem Kalebudde, AOR
Mr. Vikramjeet Banerjee, ASG
Mr. Akshay Amritansh, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. A. Kaul, Adv.
Signature Not Verified Mr. Mohd. Akhil, Adv.
Digitally signed by
SONIA BHASIN
Date: 2022.09.17
Mr. Gurmeet Singh Makker, AOR
16:19:10 IST
Reason:
Mr. Dinesh K. Garg, Adv.
Mr. Abhishek Garg, Adv.
1
SLP(C) No(s). 11997/2019 etc.
Mr. Dhananjay Garg, AOR
Mr. Ishaan Tiwari, Adv.
Mr. Chanakya Gupta, Adv.
Mr. S.K. Gupta, Adv.
Mr. Shoeb Shakeel, Adv.
Mr. Tanveer Ahmed Khan, Adv.
Mr. Ali Muzaffar, Adv.
Mr. Utkarsh Sirohi, Adv.
Mr. Sagar, Adv.
Mr. Bahiste Jahan, Adv.
Mr. Vishal Raj Sehijpal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the month of March, 2023.
(SONIA BHASIN) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH) 2