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[Cites 0, Cited by 2] [Entire Act]

State of Maharashtra - Section

Section 1 in Maharashtra Gramdan Act, 1964

1. Short title and commencement.

(1)This Act may be called the Banking Laws (Application to Co-operative Societies) Act, 1965.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.