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State of Haryana - Section

Section 52 in Punjab Jail Manual

52. Visit by non-official visitors.

- Every non-official visitor is expected to interest himself in, and visit the jail of which he is a visitor, once a month, and oftener if possible. Intimation of the intended visit need not be given. No visit should be made after the prisoners have been locked-up for the night or on the King's Birthday, Good Friday and Christmas Day or any jail holiday.Note - It is to be distinctly understood that permission to visit jails on Sundays is a concession which is not to be abused. Sunday visits are not to be encouraged. They should be the exception rather than the rule.