Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009 6. The reference, if found in order or after removal of the defect or deficiency, if any, shall be registered, numbered and placed before the Chairman.
