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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(1)On and from coming into force of these Conditions, the Rajasthan Land Revenue (Sale and Allotment of Land in Mandis) Rules, 1957, shall stand repealed.