Section 19(1)(i) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(i)has failed to pay in any year, before the 31st day of March of that year, the rent of such land for that year, or

Legal Document View