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Chattisgarh High Court

Manohar Dhruv vs State Of Chhattisgarh 93 Wpc/2631/2018 ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                       WPC No. 2613 of 2018

           Manohar Dhruv Versus State of Chhattisgarh




24/10/2018

Shri Samir Behar, learned Panel Lawyer for the State prays for and is allowed 7 weeks' time to file return.

IR to continue till the next date of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve