Punjab-Haryana High Court
Vinodh Kumar vs State Of Punjab on 18 November, 2010
Author: Ram Chand Gupta
Bench: Ram Chand Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Crl.M.No.M-33900 of 2010 (O&M)
Date of Decision: November 18, 2010
Vinodh Kumar
.....Petitioner
v.
State of Punjab
.....Respondent
CORAM: HON'BLE MR.JUSTICE RAM CHAND GUPTA
Present: Mr.Rahul Dev Singh, Advocate
for the petitioner.
......
RAM CHAND GUPTA, J.(Oral)
For orders, see Crl.M.No.M-33899 of 2010.
18.11.2010 (Ram Chand Gupta) meenu Judge