Section 19(1)(b) in The Homoeopathy Central Council Act, 1973

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Union of India - Subsection

Section 19(1)(b) in The Homoeopathy Central Council Act, 1973

(b)that the staff, equipment, accommodation, training and other facilities for instruction and training provided in such University, Board or medical institution or in any college or other institution affiliated to the University, do not conform to the standard prescribed by the Central Council, the Central Council shall make a representation to that effect to the Central Government.

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Union of India - Subsection

Section 19(1)(b) in The Homoeopathy Central Council Act, 1973