The Commissioner Of Income Tax vs Shri Abdul Kareem Ladsab Telgi on 27 May, 2010

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Karnataka High Court

The Commissioner Of Income Tax vs Shri Abdul Kareem Ladsab Telgi on 27 May, 2010

Bench: N.K.Patil, B.V.Nagarathna

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4. In the result, the appeal stands dismissed;'d_eve'i-d '.. merits.

$335