Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 74 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975 74. Register of persons employed. - Every contractor shall maintain in respect of each registered establishment where he employs contract labour and register in Form IX.
