Bombay High Court
Shri. Alisaheb Ismail Hajwane(Decd. ... vs Shri. Shaukat Shamsuddin Hajwane ... on 10 December, 2019
Author: Sadhana S. Jadhav
Bench: S.S. Jadhav
1 30.ia1.19.doc
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE
INTERIM APPLICATION NO. 1 OF 2019
IN
SECOND APPEAL ST. NO. 25444 OF 2019
-------------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Jaai Kanade i/b. Ms. Shruti Tulpule, advocate for applicants.
---
CORAM : SMT. SADHANA S. JADHAV, J
DATE : DECEMBER 10, 2019.
P.C.:-
1 Issue notice to respondents, returnable on
18/2/2020. In addition, private service permitted.
2 Learned Counsel for the applicants shall furnish spare copies within 2 weeks.
Talwalkar 1/2 ::: Uploaded on - 12/12/2019 ::: Downloaded on - 13/12/2019 05:10:54 :::2 30.ia1.19.doc 3 Parties are put to notice that matter will be finally considered at the stage of admission itself.
(SMT. SADHANA S. JADHAV, J) Talwalkar 2/2 ::: Uploaded on - 12/12/2019 ::: Downloaded on - 13/12/2019 05:10:54 :::