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Bombay High Court

Shri. Alisaheb Ismail Hajwane(Decd. ... vs Shri. Shaukat Shamsuddin Hajwane ... on 10 December, 2019

Author: Sadhana S. Jadhav

Bench: S.S. Jadhav

                                                1                                             30.ia1.19.doc




                                      FARAD CONTINUATION SHEET
                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE SIDE


                               INTERIM APPLICATION NO. 1 OF 2019
                                                      IN
                             SECOND APPEAL ST. NO. 25444 OF 2019


      -------------------------------------------------------------------------------------------------

Office Notes, Office Memoranda of Court's or Judge's Orders Coram, appearances, Court's Orders or directions and Registrar's Orders Ms. Jaai Kanade i/b. Ms. Shruti Tulpule, advocate for applicants.

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                                      CORAM         : SMT. SADHANA S. JADHAV, J
                                      DATE          : DECEMBER 10, 2019.
                                      P.C.:-


                                      1         Issue notice to respondents, returnable on

18/2/2020. In addition, private service permitted.

2 Learned Counsel for the applicants shall furnish spare copies within 2 weeks.

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2 30.ia1.19.doc 3 Parties are put to notice that matter will be finally considered at the stage of admission itself.

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