Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(1) in The Rajasthan Sati (Prevention) Act, 1987 (1)All officers of Government are hereby required and empowered to assist the police in the execution of the provisions of this act or any rule or order made thereunder.
