Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Uttarakhand - Subsection

Section 128(33) in Uttarakhand Panchayati Raj Act, 2016

(33)disposal of assets and liabilities of Gram Sabhas and Gram Panchayats on its abolition ;