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Gauhati High Court

Ankita Borkotoky vs Anju Boruah on 30 August, 2023

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                        Page No.# 1/12

GAHC010181042023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/2452/2023

            ANKITA BORKOTOKY
            W/O- LATE RAJEEB BORUAH, R/O- NIRUPA NIWAS, BLOCK-A, FLAT NO.
            701 JATIA, KAHILIPARA, P.O. KAHILIPARA, P.S. DISPUR, DIST. KAMRUP(M),
            ASSAM, PIN- 781019.



            VERSUS

            ANJU BORUAH
            W/O SRI JATIN CH. BORUAH, R/O JEBESWAR CHANGKAKOTY PATH, OLD
            AMOLAPATTY, P.O. AND P.S. SIVASAGAR, DIST. SIVASAGAR, ASSAM, PIN
            785640.



Advocate for the Petitioner   : MR. M SARANIA

Advocate for the Respondent : SC, LIC




             Linked Case : WP(C)/2699/2023

            M/S UPPER ASSAM PETROCOKE PVT. LTD.
            A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
            COMPANIES ACT
            1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
            MAKUM PATHER

            P.O.- MARGHERITA
             DISTRICT- TINSUKIA
                                                     Page No.# 2/12

ASSAM
PIN- 786181
AND REPRESENTED BY SHRI ARUP KUMAR MAITY
ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM

A GOVERNMENT OF INDIA ENTERPRISE

AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR

AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE

G.S. ROAD
CHRISTIAN BASTI

GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REGINERY
MORANGI
 P.O. NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD

GANESHGURI
GUWAHATI
ASSAM

PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
                                                          Page No.# 3/12

2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : WP(C)/1292/2023

ANKITA BORKOTOKY
W/O- LATE RAJEEB BORUAH
R/O- NIRUPA NIWAS
BLOCK-A
FLAT NO. 701 JATIA
KAHILIPARA
P.O. KAHILIPARA
P.S. DISPUR
DIST. KAMRUP(M)
ASSAM
PIN- 781019.


VERSUS

THE LIFE INSURANCE CORPORATION OF INDIA (LICI) AND 6 ORS
REPRESENTED BY ITS MANAGING DIRECTOR- YOGAKSHEMA JEEVAN
BIMA MARG
MUMBAI
MAHARASHTRA
PIN- 400021.

2:THE ZONAL MANAGER
 EASTERN ZONE

LIFE INSURANCE CORPORATION OF INDIA
4 C.R. AVENUE
HINDUSTAN BUILDINGS WEST BENGAL
KOLKATA
PIN- 700072.
3:THE DIVISIONAL MANAGER

LIFE INSURANCE CORPORATION OF INDIA
JORHAT DIVISION
JEEVAN PROKASH
RAJABARI
JORHAT
ASSAM
PIN- 785014.
4:THE DIVISIONAL MANAGER

LIFE INSURANCE CORPORATION OF INDIA
                                                            Page No.# 4/12

GUWAHATI DIVISION
JEEVAN DEEP BUILDING S. S. ROAD
FANCY BAZAR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN- 781001.
5:THE BRANCH MANAGER

GUWAHATI BRANCH-II
SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
6:THE BRANCH MANAGER

SIBSAGAR BRANCH OFFICE
ALAM BHAWAN
 NEAR DOIMUKH CHARIALI
 DIST. SIVASAGAR
ASSAM
 PIN- 785640.
 7:RANA KR. BORUAH
S/O- JATIN CH. BORUAH
 R/O- JEBESWAR CHANGKAKOTY PATH
 OLD AMOLAPATTY
 P.O.
 P.S. AND DIST. SIVASAGAR
ASSAM
 PIN- 785640.
 ------------
Advocate for : MR. M SARANIA
Advocate for : SC
 LIC appearing for THE LIFE INSURANCE CORPORATION OF INDIA (LICI) AND
6 ORS



Linked Case : WP(C)/2702/2023

M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA
                                                           Page No.# 5/12

GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM

AND A GOVERNMENT OF INDIA ENTERPRISE

AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR

AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE

G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REFINERY
MORANGI
 P.O.- NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD

GANESHGURI
 GUWAHATI
ASSAM- 781006.
 ------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS.



Linked Case : I.A.(Civil)/2394/2023
                                                            Page No.# 6/12

M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.

2:THE DEPUTY GENERAL MANAGER NRMT

NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
                                                      Page No.# 7/12



Linked Case : WP(C)/2662/2023

M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.

2:THE DEPUTY GENERAL MANAGER NRMT

NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
                                                           Page No.# 8/12

Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : I.A.(Civil)/2382/2023

M/S UPPER ASSAM PETROCOKE PVT. LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
MAKUM PATHER

P.O.- MARGHERITA
 DISTRICT- TINSUKIA
ASSAM
 PIN- 786181
AND REPRESENTED BY SHRI ARUP KUMAR MAITY
ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REGINERY
MORANGI
 P.O. NRP

DISTRICT- GOLAGHAT
ASSAM

PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
                                                            Page No.# 9/12

4TH FLOOR
G.S. ROAD

GANESHGURI
GUWAHATI
ASSAM

PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS



Linked Case : WP(C)/2919/2023

M/S GUWAHATI CARBON LIMITED
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE - PUB-BORAGAON
GORCHUK
N.H.-37
P.O.-GORCHUK
GUWAHATI-781035
ASSAM
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH


VERSUS

NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
 GOLAGHAT
ASSAM. A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR. HAVING ITS REGISTERED OFFICE AT
122A
 NRL CENTRE
 G.S. ROAD
 CHRISTIAN BASTI
 GUWAHATI-781005

2:THE DEPUTY GENERAL MANAGER NRMT
 NUMALIGARH REFINERY
MORANGI
 P.O.-NRP
 DIST- GOLAGHAT
ASSAM
                                                       Page No.# 10/12

PIN-785699
3:THE GM (MARKETING)
NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN-781006
4:M/S E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROCURE TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2 NEAR GUJARAT COLLEGE ELLISBRIDGE AHMEDABAD
GUJARAT-380006
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS



Linked Case : WP(C)/2273/2023

BRAHMAPUTRA CARBON LIMITED
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE AT INDUSTRIAL ESTATE NEW
BONGAIGAON
P.S.
P.O. AND DIST. BONGAIGAON
PIN- 783380
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH.


VERSUS

NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR
HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD CHRISTIAN BASTI
GUWAHATI-781005.

2:THE DEPUTY GENERAL MANAGER NRMT
                                                      Page No.# 11/12

NUMALIGARH REFINERY MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING)

NUMALIGARH REFINERY LIMITED NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
4:M/S. E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROJECT TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2
NEAR GUJARAT COLLEGE ELLISBRIDGE
AHMEDABAD
GUJARAT-380006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS



Linked Case : I.A.(Civil)/2419/2023

M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA

GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.


VERSUS

THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM
AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
                                                                        Page No.# 12/12

             AND HAVING ITS REGISTERED OFFICE AT 122A
             NRL CENTRE
             G.S. ROAD
             CHRISTIAN BASTI
             GUWAHATI- 781005.

            2:THE DEPUTY GENERAL MANAGER NRMT
             NUMALIGARH REFINERY
            MORANGI
             P.O.- NRP

            DISTRICT- GOLAGHAT
            ASSAM

            PIN- 785699.
            3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
            NEDFI HOUSE
            4TH FLOOR
            G.S. ROAD

            GANESHGURI
            GUWAHATI
            ASSAM- 781006.
            ------------
            For the Petitioner(s)        : Mr. N. Gautam, Advocate

            For the Respondent(s)        : None appears.




                                     BEFORE
                      HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                      ORDER

Date : 30.08.2023

1. List the matter again on 11.09.2023.

2. Interim order passed earlier shall continue till the next date.

JUDGE Comparing Assistant