Gauhati High Court
Ankita Borkotoky vs Anju Boruah on 30 August, 2023
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/12
GAHC010181042023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2452/2023
ANKITA BORKOTOKY
W/O- LATE RAJEEB BORUAH, R/O- NIRUPA NIWAS, BLOCK-A, FLAT NO.
701 JATIA, KAHILIPARA, P.O. KAHILIPARA, P.S. DISPUR, DIST. KAMRUP(M),
ASSAM, PIN- 781019.
VERSUS
ANJU BORUAH
W/O SRI JATIN CH. BORUAH, R/O JEBESWAR CHANGKAKOTY PATH, OLD
AMOLAPATTY, P.O. AND P.S. SIVASAGAR, DIST. SIVASAGAR, ASSAM, PIN
785640.
Advocate for the Petitioner : MR. M SARANIA
Advocate for the Respondent : SC, LIC
Linked Case : WP(C)/2699/2023
M/S UPPER ASSAM PETROCOKE PVT. LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
MAKUM PATHER
P.O.- MARGHERITA
DISTRICT- TINSUKIA
Page No.# 2/12
ASSAM
PIN- 786181
AND REPRESENTED BY SHRI ARUP KUMAR MAITY
ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
PETITIONER COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REGINERY
MORANGI
P.O. NRP
DISTRICT- GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
Page No.# 3/12
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
Linked Case : WP(C)/1292/2023
ANKITA BORKOTOKY
W/O- LATE RAJEEB BORUAH
R/O- NIRUPA NIWAS
BLOCK-A
FLAT NO. 701 JATIA
KAHILIPARA
P.O. KAHILIPARA
P.S. DISPUR
DIST. KAMRUP(M)
ASSAM
PIN- 781019.
VERSUS
THE LIFE INSURANCE CORPORATION OF INDIA (LICI) AND 6 ORS
REPRESENTED BY ITS MANAGING DIRECTOR- YOGAKSHEMA JEEVAN
BIMA MARG
MUMBAI
MAHARASHTRA
PIN- 400021.
2:THE ZONAL MANAGER
EASTERN ZONE
LIFE INSURANCE CORPORATION OF INDIA
4 C.R. AVENUE
HINDUSTAN BUILDINGS WEST BENGAL
KOLKATA
PIN- 700072.
3:THE DIVISIONAL MANAGER
LIFE INSURANCE CORPORATION OF INDIA
JORHAT DIVISION
JEEVAN PROKASH
RAJABARI
JORHAT
ASSAM
PIN- 785014.
4:THE DIVISIONAL MANAGER
LIFE INSURANCE CORPORATION OF INDIA
Page No.# 4/12
GUWAHATI DIVISION
JEEVAN DEEP BUILDING S. S. ROAD
FANCY BAZAR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN- 781001.
5:THE BRANCH MANAGER
GUWAHATI BRANCH-II
SILPUKHURI
GUWAHATI
DIST. KAMRUP(M)
ASSAM
PIN- 781003.
6:THE BRANCH MANAGER
SIBSAGAR BRANCH OFFICE
ALAM BHAWAN
NEAR DOIMUKH CHARIALI
DIST. SIVASAGAR
ASSAM
PIN- 785640.
7:RANA KR. BORUAH
S/O- JATIN CH. BORUAH
R/O- JEBESWAR CHANGKAKOTY PATH
OLD AMOLAPATTY
P.O.
P.S. AND DIST. SIVASAGAR
ASSAM
PIN- 785640.
------------
Advocate for : MR. M SARANIA
Advocate for : SC
LIC appearing for THE LIFE INSURANCE CORPORATION OF INDIA (LICI) AND
6 ORS
Linked Case : WP(C)/2702/2023
M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA
Page No.# 5/12
GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM
AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O.- NRP
DISTRICT- GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS.
Linked Case : I.A.(Civil)/2394/2023
Page No.# 6/12
M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
Page No.# 7/12
Linked Case : WP(C)/2662/2023
M/S NEW AGE PETCOKE PVT LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT PALASHBARI
NH-31C
P.O. KAJALGAON
DIST. CHIRANG
BTAD
ASSAM
PIN- 783385 AND REPRESENTED BY SHRI BIPUL KUMAR DUTTA ONE OF
THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE PETITIONER
COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFi HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Page No.# 8/12
Advocate for : MR. K N CHOUDHURY
Advocate for : MR A KALITA (R-1
2 AND 3) appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
Linked Case : I.A.(Civil)/2382/2023
M/S UPPER ASSAM PETROCOKE PVT. LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NO. 2
MAKUM PATHER
P.O.- MARGHERITA
DISTRICT- TINSUKIA
ASSAM
PIN- 786181
AND REPRESENTED BY SHRI ARUP KUMAR MAITY
ONE OF THE DIRECTORS AND AUTHORIZED SIGNATORY OF THE
PETITIONER COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS
LOCATED AT MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REGINERY
MORANGI
P.O. NRP
DISTRICT- GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
Page No.# 9/12
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for THE NUMALIGARH REFINERY LTD. AND 2 ORS
Linked Case : WP(C)/2919/2023
M/S GUWAHATI CARBON LIMITED
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE - PUB-BORAGAON
GORCHUK
N.H.-37
P.O.-GORCHUK
GUWAHATI-781035
ASSAM
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH
VERSUS
NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
GOLAGHAT
ASSAM. A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR. HAVING ITS REGISTERED OFFICE AT
122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI-781005
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O.-NRP
DIST- GOLAGHAT
ASSAM
Page No.# 10/12
PIN-785699
3:THE GM (MARKETING)
NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN-781006
4:M/S E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROCURE TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2 NEAR GUJARAT COLLEGE ELLISBRIDGE AHMEDABAD
GUJARAT-380006
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS
Linked Case : WP(C)/2273/2023
BRAHMAPUTRA CARBON LIMITED
A COMPANY INCORPORATED UNDER THE COMPANIES ACT
1956. HAVING ITS REGISTERED OFFICE AT INDUSTRIAL ESTATE NEW
BONGAIGAON
P.S.
P.O. AND DIST. BONGAIGAON
PIN- 783380
REPRESENTED BY ITS DIRECTOR SHRI SANJIB KUMAR BARUAH.
VERSUS
NUMALIGARH REFINERY LIMITED AND 3 ORS
MORANGI
GOLAGHAT
ASSAM
A GOVERNMENT OF INDIA ENTERPRISE REPRESENTED BY ITS
CHAIRMAN/MANAGING DIRECTOR
HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD CHRISTIAN BASTI
GUWAHATI-781005.
2:THE DEPUTY GENERAL MANAGER NRMT
Page No.# 11/12
NUMALIGARH REFINERY MORANGI
P.O. NRP
DIST. GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING)
NUMALIGARH REFINERY LIMITED NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM
PIN- 781006.
4:M/S. E-PROCUREMENT TECHNOLOGIES PVT. LTD. (PROJECT TIGER)
HAVING ITS OFFICE AT B-704-705
WALL STREET-2
NEAR GUJARAT COLLEGE ELLISBRIDGE
AHMEDABAD
GUJARAT-380006.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
NRL appearing for NUMALIGARH REFINERY LIMITED AND 3 ORS
Linked Case : I.A.(Civil)/2419/2023
M/S INDIA CARBON LTD.
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE
COMPANIES ACT
1956 AND HAVING ITS REGISTERED OFFICE SITUATED AT NOONMATI
GUWAHATI- 781020
AND REPRESENTED BY SHRI SHYAMAL KUMAR BHATTACHARJYA
GENERAL MANAGER (ADMINISTRATION AND COMMERCIAL) AND
AUTHORIZED SIGNATORY OF THE PETITIONER COMPANY.
VERSUS
THE NUMALIGARH REFINERY LTD. AND 2 ORS.
LOCATED AT MORANGI
GOLAGHAT
ASSAM
AND A GOVERNMENT OF INDIA ENTERPRISE
AS REPRESENTED BY ITS CHAIRMAN/ MANAGING DIRECTOR
Page No.# 12/12
AND HAVING ITS REGISTERED OFFICE AT 122A
NRL CENTRE
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI- 781005.
2:THE DEPUTY GENERAL MANAGER NRMT
NUMALIGARH REFINERY
MORANGI
P.O.- NRP
DISTRICT- GOLAGHAT
ASSAM
PIN- 785699.
3:THE CM (MARKETING) NUMALIGARH REFINERY LIMITED
NEDFI HOUSE
4TH FLOOR
G.S. ROAD
GANESHGURI
GUWAHATI
ASSAM- 781006.
------------
For the Petitioner(s) : Mr. N. Gautam, Advocate
For the Respondent(s) : None appears.
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 30.08.2023
1. List the matter again on 11.09.2023.
2. Interim order passed earlier shall continue till the next date.
JUDGE Comparing Assistant