Section 4(1)(a) in M.P. Paramedical Council (Election of Members) Regulations, 2001

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State of Madhya Pradesh - Subsection

Section 4(1)(a) in M.P. Paramedical Council (Election of Members) Regulations, 2001

(a)Inviting objections thereto and claims in respect thereof to be presented within 30 days from the date of notice to the Registrar of the Council; and

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State of Madhya Pradesh - Subsection

Section 4(1)(a) in M.P. Paramedical Council (Election of Members) Regulations, 2001