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State of Punjab - Section

Section 200 in Punjab Jail Manual, 1996

200. Officers to remain at their beats. Idle lounging, etc. prohibited.

(1)Every subordinate officer shall when on duty, except when ordered by a superior officer to go elsewhere or when going to or returning from duty confine himself to the limits of his beat or place of duty and remain thereat. Idleness and lounging about the jail promises are at all times prohibited.
(2)No subordinate officer shall at any time, while on duty, smoke or drink, or sing or talk loudly, or cook or eat his food, or in any way conduct himself in any unseemly or disorderly manner.Note. - All wrangling or disputes between jail officers and servants is prohibited. Any disagreements between subordinate officers, as to any matters connected with their duties, must be at once referred to the Deputy Superintendent.