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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Chemical Weapons Convention Rules, 2016

(3)All declarable facilities shall submit their individual declarations so as to reach the Authority on or before the 15th day of February of the coming year or any other date as may be fixed by the Authority from time to time.