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[Cites 0, Cited by 3] [Section 9(4)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(4)(c) in The Haryana Ceiling of Land Holdings Act, 1972

(c)in the case of a family, the husband or in his absence, the wife, or, in the absence of both, the guardian of the minor children;