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[Cites 0, Cited by 0] [Section 10DA(1)] [Section 10DA] [Entire Act]

Union of India - Subsection

Section 10DA(1)(d) in Income Tax Rules, 1962

(d)a description of the overall strategy of the international group for the development, ownership and exploitation of intangible property, in cluding location of principal research and development facilities and their management;