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State of West Bengal - Section

Section 488 in Kolkata Municipal Corporation Act, 1980

488. Prohibition of making or selling of food, etc., or washing of clothes by infected persons.

- No person while suffering from, or in circumstances in which he is likely to spread, any dangerous disease shall—
(a)make, carry or offer for sale, or take any part in the business of making, carrying or offering for sale, any article of food or drink or any medicine or drug for human consumption or any article of clothing or bedding for personal use or wear, or
(b)tal5e any part in the business of washing or carrying of clothes.