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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(2)(ii) in Jharkhand Raksha Shakti University Act, 2016

(ii)he shall place before the Governing Council and other authorities of the University, all such information and documents as may be necessary for transaction of its business;