Delhi High Court - Orders
Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 22 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~53 to 56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 612/2019 and CM APPL. 34671/2023 -Dir. (A) -Reply filed.
DR GURWINDER SINGH & ANR .....Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS .....Respondent
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati and Ms. Tanishq
Srivastava, Advs.
Mr. Balendu Shekhar CGSC with Krishna
Chaitnaya, Adv. in all matter.
+ LPA 614/2019 and CM APPL. 34676/2023 -Dir. (A) -Reply filed.
DR MAYANK SHARMA .....Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS.....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati and Ms. Tanishq
Srivastava, Advs.
+ LPA 643/2019 and CM APPL. 43947/2019 -Stay.
DR ALBEE GUPTA .....Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS .....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati and Ms. Tanishq
Srivastava, Advs. for R-l.
+ LPA 716/2019 and CM APPL. 49067/2019 -Stay, CM APPL.
49068/2019 -Delay 15 days., CM APPL. 49070/2019 -Addl. docs.,
CM APPL. 13892/2021 -Addl. docs. (A) & CM APPL. 34672/2023 -
Dir. (A) -Reply filed
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/01/2025 at 23:49:10
DR HARNOOR SINGH PRUTHI .....Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS .....Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Bhanu Gulati and Ms. Tanishq
Srivastava, Advs.for R-1.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 22.01.2025
1. Both sides pray for and are granted further six weeks time, by way of a last opportunity, to file their respective written submissions in terms of the earlier orders.
2. List on 29.04.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 22, 2025 acm This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/01/2025 at 23:49:10