Punjab-Haryana High Court
Lakhbir Singh vs Jagtar Singh & Anr on 6 August, 2015
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No. 2323 of 2014 (O&M)
Date of decision: August 6, 2015
Lakhbir Singh
...Petitioner
Versus
Jagtar Singh and another
...Respondents
CORAM:- HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. RS Mamli, Advocate,
for the petitioner.
K. KANNAN, J. (Oral)
Learned counsel for the petitioner prays for withdrawal of the revision petition.
Dismissed as withdrawn.
August 6, 2015 (K.KANNAN)
prem JUDGE
PREM SINGH
2015.08.07 17:06
I attest to the accuracy and
integrity of this document