Section 2 in The M.P. Van Bhumi Shashwat Patta Prati Sanharan Rules, 1974
2.
In these rules,-unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973 (No. 33 of 1973);(b)"Form" means a form appended to these rules;(c)"Section" means a section of the Act;(d)All other words and expressions used in these rules but not herein defined shall have the same meaning as has been assigned to them in the Act.
